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NGT Clears Way for Running of CNG Buses to Rohtang - (14 Aug 2015)

National Green Tribunal has cleared roads for running of CNG buses on 51-km long Manali-Rohtang highway in order to control pollution in eco-sensitive area of Rohtang.

Tags : NATIONAL GREEN TRIBUNAL   CNG BUSES ON 51-KM LONG MANALI-ROHTANG HIGHWAY  

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