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SC Orders NLSIU to Conduct Admissions Through CLAT 2020 - (21 Sep 2020)

EDUCATION

Supreme Court has quashed the conduct of National Law School of India University’s separate entrance exam, National Law Aptitude Test, 2020 (NLAT 2020), and has directed the University to conduct admissions through Common Law Admission Test, 2020 (CLAT 2020).

Tags : SUPREME COURT   QUASHING OF NLAT 2020  

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