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SC Stays Proposed Demolition of Patna’s Collectorate Building - (21 Sep 2020)

CIVIL

Supreme Court has stayed the proposed demolition of Patna's famous Collectorate building also known as 'Afim ka Bhandar' by directing that status quo be maintained as regards the aforesaid building.

Tags : SUPREME COURT   DEMOLITION OF PATNA’S COLLECTORATE BUILDING  

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