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Rajasthan HC Dismisses PIL to Make Public Information Regarding Chinese Intrusion - (21 Sep 2020)

CIVIL

Rajasthan High Court has dismissed a Public Interest Litigation seeking a direction to Central Government to place the true and relevant information concerning the intrusion of the Chinese Army into the Indian Territory in the public domain.

Tags : RAJASTHAN HIGH COURT   INFORMATION REGARDING CHINESE INTRUSION  

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