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Delhi HC Directs Schools to Provide Adequate Gadgets to EWS Students - (21 Sep 2020)

EDUCATION

Delhi High Court has directed the private unaided schools and government schools to provide adequate gadgets and internet packages to students under Economically Weaker Section (EWS) and other Disadvantaged Groups (DG) in order to enable them to have an equal access to virtual classes which are being organised by schools in light of COVID19 lockdown.

Tags : DELHI HIGH COURT   ADEQUATE GADGETS TO EWS STUDENTS  

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