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Delhi HC Asks Gunjan Saxena to Submit Affidavit Stating Her Assessment of Movie - (21 Sep 2020)

MEDIA AND COMMUNICATION

Delhi High Court has asked real life Gunjan Saxena to submit an affidavit stating her assessment of the content shown in the Netflix movie Gunjan Saxena: The Kargil Girl.

Tags : DELHI HIGH COURT   ASSESSMENT OF NETFLIX MOVIE  

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