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P&H HC Dismisses Plea Seeking Action Against Actress Kangana Ranaut for Twitter Post - (18 Sep 2020)

MEDIA AND COMMUNICATION

Punjab & Haryana High Court has dismissed a Petition seeking action against Bollywood Actress, Kangana Ranaut, for putting a post on social media, allegedly "to promote the consumption of beef."

Tags : PUNJAB AND HARYANA HIGH COURT   KANGANA RANAUT  

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