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Patna HC Asks State Govt to Enhance Economic Support to Transgender Community - (18 Sep 2020)

CIVIL

Patna High Court has asked the State Government to think about enhancing the economic support to the members of the Transgender community who, "at this point in time, are suffering acute hardship, more so on account of the nature of the activity to which they are engaged.

Tags : PATNA HIGH COURT   ECONOMIC SUPPORT TO TRANSGENDER COMMUNITY  

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