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SC Backs Vedanta on Rs 3500 Crores Arbitration Award - (17 Sep 2020)

ARBITRATION

Supreme Court has upheld a Rs. 3,500 Crores international arbitration award in favour of Vedanta, to be paid by the Indian government in lieu of additional cost to explore and develop the Ravva gas and oil fields off the east coast.

Tags : SUPREME COURT   VEDANTA  

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