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SC Seeks Response from States on Status of Installation of CCTV Cameras and Oversight Committees - (17 Sep 2020)

CIVIL

Supreme Court has directed Chief Secretary of each State and Union Territory to inform it about the exact position as to CCTV cameras in Police Stations as well as the constitution of Oversight Committees.

Tags : SUPREME COURT   CCTV CAMERAS   OVERSIGHT COMMITTEES  

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