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SC Stays Kerala HC Judgment Quashing Appointment of Presiding Officer of Industrial Tribunal - (17 Sep 2020)

SERVICE

Supreme Court has stayed the operation of a Kerala High Court judgement which had restrained V. Vijayakumar from functioning as the Presiding Officer of the Central Government Industrial Tribunal-cum-Labour Court, Ernakulam.

Tags : SUPREME COURT   APPOINTMENT OF PRESIDING OFFICER OF INDUSTRIAL TRIBUNAL  

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