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SC Issues Notice on UP Judicial Officers' Plea Against Non-recommendation of Names by SC Collegium - (17 Sep 2020)

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Supreme Court has issued notice on a petition challenging non-inclusion of certain Judicial Officers from the State of Uttar Pradesh, in the SC Collegium's recommendation dated August 14, 2020 for appointment as Judges of the Allahabad High Court.

Tags : SUPREME COURT   NON-RECOMMENDATION OF NAMES BY SC COLLEGIUM  

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