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AP HC Injuncts Publication on FIR with Respect to Alleged Amaravati Land Scam - (16 Sep 2020)

CRIMINAL

Andhra Pradesh High Court has issued an injunction restraining any media reporting as to the First Information Report registered by the Anti-Corruption Bureau alleging corruption and illegal land transactions in relation to the shift of the capital to Amaravti following the bifurcation of the erstwhile state of Andhra Pradesh in 2014.

Tags : ANDHRA PRADESH HIGH COURT   AMARAVATI LAND SCAM  

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