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Madras HC: Conduct of Police Personnel in Holding Demonstrations Similar to Strike - (16 Sep 2020)

CRIMINAL

Madras High Court has ruled that the conduct of the police personnel in holding a demonstration before the Office of the Police Commissioner, raising slogans against the higher officials, delivering interviews to the media, in demanding for immediate relieving of an entire transfer order is an activity similar to strike.

Tags : MADRAS HIGH COURT   CONDUCT OF POLICE PERSONNEL IN HOLDING DEMONSTRATIONS  

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