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SC Grants Protection from Arrest to Former Punjab DGP Sumedh Singh Saini - (16 Sep 2020)

CRIMINAL

Supreme Court has granted interim protection from arrest to former Director General of Police in Punjab Sumedh Singh Saini, who is an accused in the 1991 Balwant Singh Multani kidnapping and murder case.

Tags : SUPREME COURT   FORMER PUNJAB DGP SUMEDH SINGH SAINI  

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