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SC Restrains Sudarshan TV from Telecasting "UPSC Jihad" Show - (16 Sep 2020)

MEDIA AND COMMUNICATION

Supreme Court has restrained the Sudarshan TV News from telecasting the remaining episodes of the 'Bindas Bol' show about Muslims clearing the UPSC exam until further orders, after prima facie observing that the object of the show was to vilify Muslims.

Tags : SUPREME COURT   SUDARSHAN TV  

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