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Delhi HC Directs DU to Request Affiliated Colleges to Expedite Process of Evaluating Answer Sheets - (16 Sep 2020)

EDUCATION

Delhi High Court has directed the Delhi University to issue a letter to the Principals of all the affiliated colleges emphasising the urgency of the matter and requesting them to expedite the process of evaluating the answer sheets.

Tags : DELHI HIGH COURT   EVALUATION OF ANSWER SHEETS  

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