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P&H HC Imposes Cost on Woman for Failing to Provide Reason for Leaving Her Husband - (15 Sep 2020)

FAMILY

Punjab and Haryana High Court has imposed a cost of Rs 25,000 on a woman for failing to explain why she had left her husband against whom she had approached the Court apprehending threat to her life.

Tags : PUNJAB AND HARYANA HIGH COURT   REASON FOR LEAVING HUSBAND  

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