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ITAT, Mumbai Deletes Tax Claim on Vodafone Rights Issue - (15 Sep 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal, Mumbai has deleted the addition of Rs 795 Crores by tax authorities as income received from nine Mauritian entities that subscribed to the Vodafone’s rights issue in assessment year 2006-07.

Tags : INCOME TAX APPELLATE TRIBUNAL   TAX CLAIM ON VODAFONE RIGHTS ISSUE  

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