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P&H HC Directs GST Dept. to Release Bank Account of UFV Global India Education - (15 Sep 2020)

GOODS AND SERVICES TAX

Punjab and Haryana High Court has directed the Goods and Services tax (GST) Department to release the bank account of UFV global India Education on the grounds that the order can be in writing to attach any property or even the bank account of the taxable person if the proceedings are initiated and are pending but not in the case when the provisions in which the proceedings have earlier been initiated and are over.

Tags : PUNJAB AND HARYANA HIGH COURT   UFV GLOBAL INDIA EDUCATION  

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