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Madras HC Allows AO to Issue SCN Calling for Objections on ITC - (15 Sep 2020)

GOODS AND SERVICES TAX

Madras High Court has allowed the Assessing Officer (AO) to issue a show-cause notice to the Petitioner calling for his objections with regard to “Input Tax Credit (ITC) on reversal on wastage” and “Ineligible claim of ITC on goods” are concerned.

Tags : MADRAS HIGH COURT   SHOW CAUSE NOTICE  

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