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Supreme Court Sets Up Initiative to Ensure Wellness and Awareness Amongst Advocates - (15 Sep 2020)

CIVIL

Supreme Court has released a Press Note indicating that an initiative to ensure overall wellness and to create awareness amongst its officers, officials of the Registry, advocates as well as litigants in order to enable them to deal with the strain, ear and anxieties induced by the pandemic has been set up.

Tags : SUPREME COURT   INITIATIVE TO ENSURE WELLNESS AND AWARENESS  

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