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Delhi Court Remands Umar Khalid to 10 Days Police Custody in Delhi Riots Case - (15 Sep 2020)

CRIMINAL

Delhi Court has remanded Jawaharlal Nehru University student, Umar Khalid, who was arrested, to ten days of custody of the Delhi police in relation to alleged conspiracy behind the Delhi riots.

Tags : DELHI COURT   UMAR KHALID  

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