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P&H HC Directs Panjab University to Reconsider Scrapping of Entrance Exam - (15 Sep 2020)

EDUCATION

Punjab and Haryana High Court has directed the Panjab University, Chandigarh to reconsider its decision to scrap the UGLAW entrance examination for the 5-year law course as expressed in its circular dated 11th August 2020.

Tags : PUNJAB AND HARYANA HIGH COURT   PANJAB UNIVERSITY  

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