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Delhi HC Issues Notice on Plea Challenging Centre's Decision to Allow Telecasting of Sudarshan TV - (14 Sep 2020)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice on a Petition challenging the Order of Ministry of Information and Broadcasting's allowing the telecast of a show 'Bindas Bol" which allegedly communalising Union Public Service Commission recruitment of Muslims.

Tags : DELHI HIGH COURT   TELECASTING OF SUDARSHAN TV  

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