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Delhi HC Issues Notice to Barkha Dutt in Plea Seeking Transfer of Complaint Against Kapil Sibal - (14 Sep 2020)

CIVIL

Delhi High Court has issued notice to journalist Barkha Dutt in a plea asking the Court to transfer her Petition seeking action against Kapil Sibal, to be transferred to Rouse Avenue Court from Patiala House Court.

Tags : DELHI HIGH COURT   BARKHA DUTT  

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