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Allahabad HC Asks UP Govt Why RTE Instructors are Paid Less Than Class IV Posts - (14 Sep 2020)

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Allahabad High Court has asked the Uttar Pradesh Government to file a reply affidavit in a plea alleging that primary school teachers, recruited under the Right to Education Act, 2009 were paid less than Class IV posts.

Tags : ALLAHABAD HIGH COURT   PAYMENT TO RTE INSTRUCTORS  

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