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Patna HC Takes Suo Moto Cognizance of Dumping of Garbage on Streets - (14 Sep 2020)

CIVIL

Patna High Court has taken suo moto cognizance of the pitiable condition of the city on account of dumping of piles of garbage on its streets by the Municipal Corporation employees, who have declared an indefinite strike against non-regularization of their services.

Tags : PATNA HIGH COURT   DUMPING OF GARBAGE ON STREETS  

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