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SC Dismisses UP Govt’s Plea to Defer Hearing over Lokayukta Appointment - (20 Jan 2016)

SC has dismissed Uttar Pradesh Government’s plea to defer hearing on a plea challenging appointment of Justice (retd) Virendra Singh as Lokayukta, saying the apex court has to function in a certain manner.

Tags : SC   UTTAR PRADESH GOVERNMENT   LOKAYUKTA  

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