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Bombay HC Takes Suo Moto Cognizance of Non-Availability of Ventilators and Oxygenated Beds - (14 Sep 2020)

LAW OF MEDICINE

Bombay High Court has taken suo motu cognizance of issues faced by the general public due to non-availability of ventilators and oxygenated beds for Coronavirus patients with moderate and severe conditions in order to reduce the death rate in Nagpur.

Tags : BOMBAY HIGH COURT   NON-AVAILABILITY OF VENTILATORS AND OXYGENATED BEDS  

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