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Sessions Court, Mumbai Rejects Bail Application Filed by Rhea Chakraborty in NDPS Cases - (11 Sep 2020)

NARCOTICS

Session Court, Mumbai has rejected the bail Applications filed and Rhea Chakraborty and her brother, Showik in Narcotic Drugs and Psychotropic Substances, 1985 Cases registered by Narcotics Control Bureau.

Tags : SESSIONS COURT   MUMBAI   RHEA CHAKRABORTHY  

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