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SC Allows NLSIU to Conduct NLAT, Restrains from Declaring Results and Making Admissions - (11 Sep 2020)

EDUCATION

Supreme Court has allowed the National Law School of India to conduct the Admission Test-NLAT2020 as per the schedule. However, the Court has restrained the Administration from declaring the results and making Admissions.

Tags : SUPREME COURT   NLAT 2020  

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