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Madhya Pradesh HC Allows Withdrawal of Plea Challenging NLAT 2020 - (11 Sep 2020)

EDUCATION

Madhya Pradesh High Court has allowed withdrawal of plea by a CLAT aspirant who had moved the Madhya Pradesh High Court challenging the sudden withdrawal of NLSIU Bangalore from CLAT 2020, to hold a separate entrance test namely NLAT (National Law Aptitude Test) 2020.

Tags : MADHYA PRADESH HIGH COURT   NATIONAL LAW APTITUDE TEST 2020  

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