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SC Stays Imposition of NGT's Environmental Compensation on Thermal Plants - (11 Sep 2020)

ENVIRONMENT

Supreme Court has stayed the recovery of 'Environmental Compensation' imposed by the National Green Tribunal (NGT), for non-achievement of 100 % Fly Ash utilization and disposal by Thermal Power Plants (TPPs).

Tags : SUPREME COURT   ENVIRONMENTAL COMPENSATION   THERMAL PLANTS  

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