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Calcutta HC Directs State Authorities to Provide Decent Accommodation to NEET-UG Aspirant - (11 Sep 2020)

CIVIL

Calcutta High Court has asked the State authorities to provide decent accommodation of one room, to a NEET-UG Aspirant (petitioner) and her accompanying either parent.

Tags : CALCUTTA HIGH COURT   NEET-UG ASPIRANT   ACCOMMODATION  

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