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Allahabad HC Stays Demolition of Azam Khan's Resort Allegedly Built on Govt Land - (11 Sep 2020)

CIVIL

Allahabad High Court has stayed the orders on demolition of Azam Khan’s "Hamsafar Resort", situated in Uttar Pradesh's Rampur District, which is allegedly built on Government land.

Tags : ALLAHABAD HIGH COURT   AZAM KHAN’S RESORT  

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