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SC Directs Petitioner to Serve Notice on Central Govt to Consider Prayer for Provisional Admissions - (10 Sep 2020)

EDUCATION

Supreme Court has directed the Petitioners challenging the CBSE's decision to conduct compartment examination for students of classes X and XII in September to serve the copies of the Petition on the Union of India to consider their prayer for provisional admissions to Universities.

Tags : SUPREME COURT   PROVISIONAL ADMISSIONS  

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