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Calcutta HC Directs State Authorities to Start Bus Services for NEET-UG Aspirants - (10 Sep 2020)

CIVIL

Calcutta High Court has asked the State authorities to make a sincere endeavour to start bus services for NEET-UG Aspirants from early morning on the day of the Examination and to increase the frequency of buses to enable the students at large to reach their respective examination centres in time.

Tags : CALCUTTA HIGH COURT   BUS SERVICE FOR NEET-UG ASPIRANTS  

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