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Delhi HC Directs Police Not to Take Coercive Steps Against Founder of Fact-Checking Website - (10 Sep 2020)

CRIMINAL

Delhi High Court has directed police not to take any coercive steps against a founder of a fact-checking website for allegedly threatening and torturing a minor girl on social media.

Tags : DELHI HIGH COURT   COERCIVE STEPS AGAINST FOUNDER OF FACT-CHECKING WEBSITE  

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