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Delhi HC Stays Payment of Compensation to Family of Youth Who Rammed Bike into Barricades - (10 Sep 2020)

CIVIL

Delhi High Court has put on hold payment of Rs 75 Lakhs compensation to the family of a youth who rammed his bike into chained barricades and is currently in a vegetative state.

Tags : DELHI HIGH COURT   COMPENSATION TO ACCIDENT VICTIM  

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