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Bombay HC Directs BMC to Stop Demolition of Kangana Ranaut’s Bungalow - (10 Sep 2020)

CIVIL

Bombay High Court has directed the Brihanmumbai Municipal Corporation (BMC) to immediately stop the demolition of Kangana Ranaut’s bungalow in Pali Hills, Bandra, observing that the conduct of the BMC was ‘highly deplorable’.

Tags : BOMBAY HIGH COURT   KANGANA RANAUT  

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