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MP HC Asks State to Issue Directions to Every Hospital to Display Rates for Treatment - (10 Sep 2020)

CIVIL

Madhya Pradesh High Court has directed the State Government to issue directions to every Hospital, including Private Hospitals, to display the rates for treatment of COVID-19 patients at the reception counter of the Hospitals.

Tags : MADHYA PRADESH HIGH COURT   DISPLAY OF RATES OF TREATMENT  

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