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Telangana HC Issues Notices on Plea for Rebuilding of Religious Structures - (10 Sep 2020)

CIVIL

Telangana High Court has issued notices on a Public Interest Litigation seeking re-building of the religious places, situated within the Telangana State Secretariat Building, that were allegedly torn down during demolition of the Secretariat Building.

Tags : TELANGANA HIGH COURT   REBUILDING OF RELIGIOUS STRUCTURES  

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