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Delhi HC Grants Interim Protection from Arrest to Mohammed Zubair - (09 Sep 2020)

CRIMINAL

Delhi High Court has granted interim protection from arrest to Co-Founder of Alt News Mohammed Zubair in a plea moved by him seeking quashing of the First Information Report lodged against him over a tweet made by him in response to a twitter user.

Tags : DELHI HIGH COURT   MOHAMMED ZUBAIR  

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