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Supreme Court Approves Char Dham National Highway Project - (09 Sep 2020)

CIVIL

Supreme Court has given its final seal of approval to the Char Dham national highway project to provide all-weather connectivity to four holy towns of Uttarakhand, but has restrained the Centre from widening roads in the hills beyond 5.5 metres.

Tags : SUPREME COURT   CHAR DHAM NATIONAL HIGHWAY  

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