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Patna HC Dismisses Plea for Postponement of Bihar Assembly Elections 2020 - (09 Sep 2020)

ELECTION

Patna High Court has dismissed two pleas seeking for a direction to the Election Commission for the postponement of the impending Bihar Assembly Elections 2020 and/or restrain the Election Commission from notifying date for assembly election till further order of this Court on the account of the COVID-19 pandemic.

Tags : PATNA HIGH COURT   BIHAR ASSEMBLY ELECTIONS 2020  

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