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Karnataka HC Stays 25% Domicile Reservation for Karnataka Students in NLSIU - (08 Sep 2020)

EDUCATION

Karnataka High Court has passed an interim order to stay the National Law School of India University (NLSIU) Amendment Act, 2020 passed by the Karnataka Assembly to grant 25% domicile reservation to Karnataka students in NLSIU, Bengaluru.

Tags : KARNATAKA HIGH COURT   DOMICILE RESERVATION   NLSIU  

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