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SC Stays Summons Issued by Lok Sabha Secretariat's Committee of Privileges to Jharkhand SP - (08 Sep 2020)

CIVIL

Supreme Court has stayed the summons issued by the Lok Sabha Secretariat's Committee of Privileges to the Superintendent of Police, Deoghar, to appear before it in connection with a complaint filed by a Bharatiya Janta Party Member of Parliament from Jharkhand.

Tags : SUPREME COURT   SUMMONS ISSUED BY LOK SABHA SECRETARIAT'S COMMITTEE  

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