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Delhi HC Orders Government to review Cadre Restructuring of Indo-Tibetan Border Police Force - (08 Sep 2020)

DEFENCE

Delhi High Court has passed an order directing the Government to review its cadre restructuring exercise pertaining to the General Duty Cadre and the Non-General Duty Cadre of the Indo-Tibetan Border Police Force (ITBP).

Tags : DELHI HIGH COURT   INDO-TIBETAN BORDER POLICE FORCE  

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