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Karnataka HC Asks KPSC to Submit Details of Scribes Provided to Visually Impaired Candidates - (08 Sep 2020)

EDUCATION

Karnataka High Court has directed the Karnataka Public Service Commission to provide details about how many candidates who appeared for the preliminary exams, on 24th August, 2020, for the post of Gazetted probationers, were visually impaired and how many of them were provided with scribe facility and what were the qualifications of those scribes.

Tags : KARNATAKA HIGH COURT   SCRIBES PROVIDED TO VISUALLY IMPAIRED CANDIDATES  

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